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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Punjab - Subsection

Section 148(2)(a) in Punjab Jail Manual, 1996

(a)are protected against small-pox, in the sense either of showing unmistakable signs of having suffered from the disease, or of bearing clear and well defined marks of previous vaccination, or