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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

13.

The syllabus for the course will be prescribed by the Director of Medical Education and Examination for awarding Diploma will also be conducted by the Director of medical Education in accordance with the guidelines prescribed by Indian Nursing Council in this regard.