Section 5(3) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010
(3)The Undertakings forming part of Holding Undertakings as set out in Schedule C together with all assets and liabilities till further orders of the State Government shall stand transferred to and re- vested by the State Government in the "TNEB Limited" on and from the First day of November 2010 subject to terms and conditions, of the provisions of the Act and this Scheme.
