Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(4) in The Rajasthan Legal Aid Rules, 1984 (4)The accounts maintained by the High Court Legal Aid Committee and all other Committees shall be audited by the auditors appointed by the Board.
