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Union of India - Section

Section 3 in India Service (Performance Appraisal Report) Rules, 2007

3. Maintenance and custody of performance appraisal dossier.

- A comprehensive performance appraisal dossier shall be maintained for each member of the Service by the State Government and the Central Government in the manner specified under these rules and the performance appraisal dossier shall consist of the documents specified in Schedule 1.