Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(4) in The Punjab School Education Board Act, 1969 (4)[ The net savings, if any shall be utilised by the Board for the development of school education and for raising the standard thereof.] [Substituted by Punjab Act 10 of 1987.]
