Calcutta High Court (Appellete Side)
Priyanka Agarwal & Anr vs West Bengal Housing Infrastructure on 28 February, 2019
Author: Biswanath Somadder
Bench: Biswanath Somadder
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28.02.2019 IN THE HIGH COURT AT CALCUTTA
ct.23 CIVIL APPELLATE JURISDICTION
sb. APPELLATE SIDE
FMA 3172 of 2015
(MAT 1117 of 2015)
with
CAN 9705 of 2018
Priyanka Agarwal & Anr.
Vs
West Bengal Housing Infrastructure
Development Corporation Limited & Ors.
Mr. Jayjeet Ganguly
... For the appellants.
Mr. Chayan Gupta
... For the respondent HIDCO
Since all the respondents in CAN 9705 of 2018 are not present, we direct the Advocate-on-Record of the applicant to serve the respondents or their learned advocates once again so that the application can be disposed of effectively on the next date in the presence of all the parties.
List this matter next Tuesday (05.03.2019) under the same heading for further consideration.
(Biswanath Somadder, ACJ.) (Arindam Mukherjee, J.) 2