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State of Kerala - Section

Section 91 in The Kerala Panchayat Buildings Rules, 2011

91. Essentiality of permit.

(1)No new well shall be dug without the permission of the Secretary
(2)Where any person intends to dig a well, he shall submit an application in the form in Appendix A to the secretary, together with a site plan and document to prove the ownership.
(3)The site plan shall show the position and dimension of the well and all existing and proposed buildings and structures in the site and within 7.5 metres radius from that well.