Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Meghalaya - Subsection

Section 29(2)(d) in Meghalaya Municipal Act, 1973

(d)if being a legal practitioner, he appears against the Board before any Court in his professional capacity in any case instituted by or against the Board, or