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State of Uttar Pradesh - Section

Section 14 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

14. Appointing Authorities.

- The appointing authorities of the members of Service shall be as follows :
Name of Post Appointing Authorities
1. Asstt. Engineer }  
2. Asstt. Executive Engineer  
3. Executive Engineer Chairman
4. Executive Engineer (Selection Grade)  
5. Superintending Engineer  
6. All Officers above the rank of S.E. Board
Provided that no appointment henceforth to the post of Assistant Executive Engineer shall be made except where such appointment was due and is to be made effective from a date prior to 1.7.1979, but where an officer may already be working as Assistant Executive Engineer he will continue till such time as he is either placed in the higher scale of Senior Assistant Engineer or promoted to the post of regular Executive Engineer or otherwise moves out of the scale.