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State of Uttar Pradesh - Section
Section 14 in The U.P. State Electricity Board Services of Engineers Regulations, 1970
14. Appointing Authorities.
- The appointing authorities of the members of Service shall be as follows :| Name of Post | Appointing Authorities | ||
| 1. | Asstt. Engineer | } | |
| 2. | Asstt. Executive Engineer | ||
| 3. | Executive Engineer | Chairman | |
| 4. | Executive Engineer (Selection Grade) | ||
| 5. | Superintending Engineer | ||
| 6. | All Officers above the rank of S.E. | Board |