Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 19 in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 19. Right to receive compensation. - Every person having any interest in any land acquired under this Act shall be entitled to receive and be paid compensation as hereinafter provided.
