Bombay High Court
Jai Jalaram Cooperative Housing ... vs M/S Nanji Khimji & Co., Through Shri. ... on 14 March, 2019
Author: S. S. Shinde
Bench: S. S. Shinde
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Yadav 10.wp.2082.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2082 OF 2018
Jai Jalaram Co-operative Housing Society Ltd. ... Petitioner
Versus
M/s Nanji Khimji & Co. & Ors. ... Respondents
Mr. Rajesh S. Datar for Petitioner.
Ms. Gauri Velankar I/by Mr. Mandar Limaye for Respondent No.3.
Mrs. P. J. Gavhane, AGP for Respondent No.4.
CORAM : S. S. SHINDE, J.
DATE : MARCH 14, 2019. P.C. : . The learned Counsel appearing for Respondent No.3 prays for
two weeks' time so as to enable her to file reply of the Respondent No.3.
2. At the request of learned Counsel for Respondent No.3 stand over to 4th April 2019.
(S. S. SHINDE, J.) ::: Uploaded on - 15/03/2019 ::: Downloaded on - 16/03/2019 01:57:54 :::