Chattisgarh High Court
M/S Air Perfection vs State Of Chhattisgarh 77 Wpc/2409/2018 ... on 27 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1958 of 2018
M/s Air Perfection Versus State of Chhattisgarh & Others
27/11/2018 Shri Abhishek Sinha with Shri K. Rohan,
counsel for the petitioner.
Shri YS Thakur, Additional AG for the State/
respondents.
Learned State Counsel shall seek instructions in the matter in respect of document filed by the petitioner on 27.11.2018 and submission made by learned counsel for the petitioner that Tehsildar is orally directing the Bank not to honour the RRC.
List immediately after 2 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve