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[Cites 0, Cited by 4] [Section 41(2)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(2)(d) in Rajasthan Excise Act, 1950

(d)regulating the import, export, transport or possession of any excisable article [molasses or lanced poppy heads;] [Substituted by Rajasthan Act 1 of 1986.]