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[Cites 0, Cited by 0] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(15) in Tamil Nadu District Municipalities Act, 1920

(15)for the inspection of milch cattle, and the regulation of the ventilation, lighting, cleaning, drainage [and water-supply] [Omitted in respect of Chennai Metropolitan Development Area only by Tamil Nadu Act 28 of 1978.] of dairies and cattle-sheds in the occupation of persons following the trade of dairy man or milk seller;