National Green Tribunal
V.Ramasubbu vs Union Of India Rep By The Secretary To ... on 20 December, 2021
Bench: K. Ramakrishnan, Satyagopal Korlapati
Item No.15:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 149 of 2016 (SZ) &
M.A. No.46 of 2017 (SZ)
(Through Video Conference)
IN THE MATTER OF
Mr. V. Ramasubbu
...Applicant(s)
Versus
Union of India and others
...Respondent(s)
Date of hearing: 20.12.2021.
CORAM:
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Mr. A. Thirumalai Raja.
For Respondent(s): Ms. Ojas Sivakumar represented
Mr. M.R. Gokul Krishnan for R1, R2 & R4.
Dr. D. Shanmuganathan for R3, R5 & R8.
Mrs. Shanmugavalli Sekar for R6 & R7.
Mr. Sanjay Upadhayay along with
Mr. S. Kamalesh Kannan for R9.
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ORDER
1. The above case has been posted to today for hearing.
2. The learned counsel appearing for the 9th Respondent submitted that he wanted to produce certain documents to highlight their contentions.
3. Since we have already posted certain part heard matters, there may not be time for hearing this case.
4. Parties are at liberty to produce their written submissions and also additional documents, if any they want to produce on or before 11.01.2022 and get ready with the matter on 18.01.2022.
5. The applicant has produced certain decision. The counsel appearing for the applicant is directed to serve the list of decisions relied on by them to the counsel appearing for other sides, so as to enable them to address those things as well.
6. For hearing, post on 18.01.2022.
Sd/-
.....................................J.M. (Justice K. Ramakrishnan) Sd/-
.....................................E.M. (Dr. Satyagopal Korlapati) O.A. No.149/2016 (SZ) & M.A. No.46/2017 (SZ), 20th December, 2021. Mn.
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