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Union of India - Section

Section 9 in The Motor Vehicles (Driving) Regulations, 2017

9. Precautions to be taken at intersections.

(1)The vehicle shall invariably slow down when approaching a road intersection, a road junction, a pedestrian crossing or a road corner, and shall not enter any such intersection, junction or crossing if it is likely to endanger the safety of other road users moving onto, or already on, such intersection, road junction, pedestrian crossing or road corner.
(2)At intersections and junctions, vehicles approaching from the right side shall have the right of way:Provided that this sub-regulation shall not apply,-
(a)when the junction or intersection is being regulated by manual signals by an authorised person, traffic lights or mandatory traffic signs; or
(b)when the vehicle is exiting a minor road and entering a major road.
(3)A motor vehicle shall not enter an intersection if the traffic on the intersection has come to a standstill even if it is on the main road or has a signal to proceed.