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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(xix) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xix)matters in regard to the inspection of weights and measures, and weighing and measuring instruments in use in the Market Area,