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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Kerala - Subsection

Section 70(1) in Kerala Veterinary and Animal Sciences University Act, 2010

(1)It shall be the duty of a teacher or a member of the non-teaching staff of an affiliated college, or an officer, teacher or other employee of the University to do any work in connection with an examination conducted by the University which he is required by the competent officer or authority of the University to do.