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State of Uttar Pradesh - Section

Section 50 in Regulations Under the U.P. Intermediate Education Act, 1921

50. The payment of salary will be made in cash or by cheque. If an employee desires regular payment to be made by cheque instead of in cash necessary arrangements shall be made by the Committee, provided banking facilities are locally available, on receiving his salary by cheque or in cash, the employee shall sign the acquaintance roll duly stamped (if necessary) in token of such payment.