Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Maharashtra - Subsection Section 46(2) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (2)The bye-laws made under sub-section (1) shall be published by the Board in the Official Gazette.
