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[Cites 0, Cited by 0] [Section 45Y] [Entire Act]

Union of India - Subsection

Section 45Y(4) in The Reserve Bank of India Act, 1934

(4)The Joint Committee shall follow such procedure as it may consider expedient and give, within a period of three months from the date of reference made under sub-section (3), its decisions thereon to the Central Government.