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State of Rajasthan - Section

Section 3 in The Rajasthan Municipalities (Class IV Service) Rules, 1964

3. Strength of Service.

- The strength of each of the service shall be such as may be fixed by the Boar4d with the approval of the Government from time to time for each Board and shall consist of categories of posts in the pay scales as shown in the schedule annexed to these rules provided that the Government may [add] [Substituted by Notification No. Tax/Rules/F. 21/DLB/64 3975-3981 dated 2-2-1967.] any other categories of posts of Class IV servants in the schedule.