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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(5)(a) in Orissa State Financial Corporation (Staff) Regulations, 1975

(a)to retire or dismiss an employee without notice on pay in lieu thereof in accordance with the provision of the Regulations 18 and 44;