Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] Andaman and Nicobar Islands - Subsection Section 53(7) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (7)The provisions shall have effect notwithstanding anything to the contrary contained in any other law for the time being in force.
