Delhi High Court - Orders
Indoco Remedies Limited vs Union Of India & Anr on 25 November, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~31-40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
31
+ LPA 441/2018 & CM APPL. 32380/2018(Stay)
INDOCO REMEDIES LIMITED ..... Appellant
Through: Mr. Rajeev M. Roy and Mr. Rajeev
K. Panday, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
32
+ LPA 191/2020 & CM APPL. 17538/2020(Stay), 17540/2020(Delay
of 645 days)
UNION OF INDIA AND ORS. ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI with Mr. Jatin
Puniyam, Government Pleader for
UOI.
versus
INTAS PHARMACEUTICAL LTD. ..... Respondent
Through: Appearance not given.
33
+ LPA 247/2019 & CM APPL. 16551/2019(Stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
LPA 441/2018 and other connected matters page 1 of 5
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:01.12.2021
12:22:59
versus
INDOCO REMEDIES LTD ..... Respondent
Through: Mr. Rajeev M. Roy and Mr. Rajeev
K. Panday, Advocates.
34
+ LPA 250/2019 & CM APPL. 16648/2019(Stay), 16650/2019(Delay
of 90 days), 25012/2019(Intervention)
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
versus
MODI MUNDIPHARMA PVT LTD ..... Respondent
Through: Mr. N.S. Ahluwalia, Mr. Salil Seth
and Mr. Adhish Sharma, Advocates.
Mr. Manoj and Ms. Aparna Sinha,
Advocates for intervenor.
35
+ LPA 231/2020 & CM APPL. 21298/2020(Stay), 21301/2020(Delay
of 399 days), 32222/2020(Delay in filing reply to the delay
application of 47 days), 32232/2020(Delay in filing reply of 47 days)
UNION OF INDIA AND ORS ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI with Mr. Jatin
Puniyam, Government Pleader for
UOI.
versus
LPA 441/2018 and other connected matters page 2 of 5
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:01.12.2021
12:22:59
INTAS PHARMACEUTICALS
LIMITED AND ANR ..... Respondents
Through: Appearance not given.
36
+ LPA 377/2020 & CM APPL. 32088/2020(Stay), 32090/2020(Delay
of 542 days)
THE UNION OF INDIA & ANR. ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
versus
SANOFIINDIA LIMITED & ANR. ..... Respondents
Through: Mr. Manoj and Ms. Aparna Sinha,
Advocates.
37
+ LPA 378/2020 & CM APPL. 32126/2020(Stay), 32128/2020(Delay
of 542 days)
THE UNION OF INDIA & ANR. ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
versus
SANOFI INDIA LIMITED & ANR. ..... Respondents
Through: Mr. Arvind Nigam, Senior Advocate
with Mr. Manoj and Ms. Aparna
Sinha, Advocates.
Mr. Manoj and Ms. Aparna Sinha,
Advocates.
LPA 441/2018 and other connected matters page 3 of 5
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:01.12.2021
12:22:59
38
+ LPA 379/2020 & CM APPL. 32129/2020(Stay), 32131/2020(Delay
of 542 days)
THE UNION OF INDIA & ANR. ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
versus
SANOFI INDIA LIMITED & ANR. ..... Respondents
Through: Mr. Manoj and Ms. Aparna Sinha,
Advocates.
39
+ LPA 380/2020 & CM APPL. 32132/2020(Stay), 32134/2020(Delay
of 542 days)
THE UNION OF INDIA & ANR. ..... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
versus
SANOFI INDIA LIMITED & ANR. ..... Respondents
Through: Mr. Manoj and Ms. Aparna Sinha,
Advocates.
40
+ LPA 307/2021 & CM APPL. 29227/2021(Stay), 29229/2020(Delay
of 810 days)
UNION OF INDIA & ORS. .... Appellants
Through: Mr. Kirtiman Singh, Central
Government Standing Counsel,
Mr.Taha Yasin and Ms. Srirupa Nag,
Advocates for UOI.
Versus
LPA 441/2018 and other connected matters page 4 of 5
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:01.12.2021
12:22:59
BIOCON LIMITED ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 25.11.2021 List on 23.02.2022.
Interim orders granted vide order dated 31.08.2018 and 19.04.2019 passed in LPA 441/2018 & 247/2019 shall continue to operate, till the next date of hearing.
CHIEF JUSTICE JYOTI SINGH, J NOVEMBER 25, 2021/sn LPA 441/2018 and other connected matters page 5 of 5 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:01.12.2021 12:22:59