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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(4)(i) in Karnataka Nurses, Midwives and Health Visitors Act, 1961

(i)the applicant or the holder of the licence is below twenty-one years or is in its opinion not a suitable person to hold such licence; or