Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23(2)] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(2)(i) in Kerala Veterinary and Animal Sciences University Act, 2010 (i)with the approval of the Government, to borrow, on the security of the property of the University or otherwise, money for the purposes of the University;