Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 348] [Entire Act] State of Uttar Pradesh - Subsection Section 348(9) in Rules under the United Provinces Excise Act, 1910 (9)The licensee shall not employ any person suffering from any infectious or contagious disease for any purpose in his licensed premises.
