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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 43(4)(v) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(v)Giving aid to financially week Committees in the shape of loans and grants on the term and conditions as may be prescribed Propaganda and publicity on matters relating to marketing of Horticulture produce.