Madhya Pradesh High Court
Vikram Singh Rawat vs The State Of Madhya Pradesh on 26 March, 2021
Author: Anand Pathak
Bench: Anand Pathak
1 MCRC-12448-2021 The High Court Of Madhya Pradesh MCRC-12448-2021 (VIKRAM SINGH RAWAT Vs THE STATE OF MADHYA PRADESH) 5 Gwalior, Dated : 26-03-2021 Let the case be listed alongwith Mcrc No. 12995/2021.
(ANAND PATHAK) JUDGE neetu SMT NEETU SHASHANK 2021.03.27 11:32:24 +05'30'