Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34A(8)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(8)(e) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(e)to perform such other functions consistent with this Act within such time as the [Commissioner, Higher Education] [Substituted by M.P. Act No. 19 of 1994.] or the Kuladhipati may, by an order in writing, require it to perform.