Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 28 February, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024 & CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED ..... Appellant
Through: Mr. Vivek Sarin, Mr. Akash Gupta,
Ms. Divyanshi Singh, Mr. Dhruv Dev
Gupta, Mr. Satish C. Kaushik,
Advocates along with Mr. Harshit
Nahar
versus
COMMISSIONER OF CUSTOMS,
DELHI AND ORS. ..... Respondents
Through: Mr. Gibran Naushad, Senior Standing
Counsel, CBIC
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 28.02.2024 At the joint request of learned counsel for the parties, list on 20.03.2024.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J FEBRUARY 28, 2024 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/03/2024 at 22:39:38