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Delhi High Court - Orders

Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 28 February, 2024

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~5
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CUSAA 9/2024 & CM APPL. 6864/2024
                                                QUALCOMM INDIA PRIVATE LIMITED           ..... Appellant
                                                            Through: Mr. Vivek Sarin, Mr. Akash Gupta,
                                                                     Ms. Divyanshi Singh, Mr. Dhruv Dev
                                                                     Gupta, Mr. Satish C. Kaushik,
                                                                     Advocates along with Mr. Harshit
                                                                     Nahar
                                                            versus

                                                COMMISSIONER OF CUSTOMS,
                                                DELHI AND ORS.                         ..... Respondents
                                                             Through: Mr. Gibran Naushad, Senior Standing
                                                                      Counsel, CBIC

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                             ORDER

% 28.02.2024 At the joint request of learned counsel for the parties, list on 20.03.2024.

SANJEEV SACHDEVA, J RAVINDER DUDEJA, J FEBRUARY 28, 2024 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/03/2024 at 22:39:38