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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Kerala - Subsection

Section 55(1) in Mahatma Gandhi University Act 1985

(1)A corporate management shall constitute a managing council for all the private colleges under its management consisting of the following members, namely:-
(a). the manager of the private colleges;
(b). one principal by rotation in such manner as may be prescribed by the Statutes;
(c). a person nominated by the University in accordance with provisions in that behalf contained in the Statutes;
(d). a person nominated by the Government;
(dd)two persons nominated from permanent teachers by the University, by rotation, of whom one shall be from those having ten years of service or more and the other shall be from those having less than ten years service;
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(h)not more than fifteen persons nominated by the corporate management.