Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 69 in The Orissa Cinemas (Regulation) Rules, 1964 69. No drapery and no unprotected combustible material other than such materials as may compose the floor shall be within 10 feet of the cinematograph.
