Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(iii) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954 (iii)if he is recorded in the latest annual records of any estate of the former Malerkotla State as -
