Supreme Court - Daily Orders
M/S Bj Services Company Middle East Ltd. vs Additional Director Of Income Tax on 4 September, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.23 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).21939/2017
(Arising out of impugned final judgment and order dated 19-04-2017
in ITA No. 05/2017 passed by the High Court Of Uttarakhand At
Nainital)
M/S BJ SERVICES COMPANY MIDDLE EAST LTD. Petitioner(s)
VERSUS
ADDITIONAL DIRECTOR OF INCOME TAX Respondent(s)
(FOR ADMISSION)
Date : 04-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Kavita Jha, Adv.
Ms. Shivani Khan Dekar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 6.9.2017 along with SLP(C) No. 29738 of 2016 and other connected matters.
(B.PARVATHI) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2017.09.04
17:49:27 IST
Reason: