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State of West Bengal - Section

Section 12 in The Mahajati Sadan Act, 1949

12. Repairs to the Mahajati Sadan.

- The [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government shall contribute annually a sum not less than five thousand rupees for the purposes of causing such repairs, additions or alterations to be executed to the main and subsidiary buildings of the Mahajati Sadan and to the equipments thereof as, in the opinion of the [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government, are necessary.