Patna High Court - Orders
Md. Salamat Ali & Ors vs The State Of Bihar & Ors on 21 August, 2013
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta
Patna High Court CWJC No.15949 of 2012 (5) dt.21-08-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15949 of 2012
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Md. Salamat Ali & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA
ORAL ORDER
5 21-08-2013Despite several indulgences granted no counter affidavit as directed has been filed.
The District Magistrate, Khagaria is directed to be personally present in Court on 4th September, 2013 along with his counter affidavit stating therein, apart from the reply to the writ application, the steps that he has taken in the matter.
Put up on 4th September, 2013.
S.Pandey/- (Ramesh Kumar Datta, J)