Karnataka High Court
The Divisional Mangaer Oriental ... vs Sabanna S/O Bhimshappa Begar on 19 October, 2010
Author: V Jagannathan
Bench: V Jagannathan
sy IN THE HIGH COURT OF KARNATAKA, CIRCUIT BENCH AT GULBARGA DATED THIS THE 19°! DAY OF OCTOBER. 2019. BEFORE THE HON'BLE MR. JUSTICE, Vv JAGANNATHAN ; M.F.A. NO.30633. OF 2008 Oy) BETWEEN THE DIVISIONAL MANAGER: © | ORIENTAL INSURANCE CO. LTD OPP. MINI VIDHANA SOUDHA, «= MAIN ROAD, GULBARGA NOW. REP. BY SR. DIVISIONAL. MANAGER, B.B. KARALWAD. ae : ...APPELLANT (BY SMT. SAKQUA 8 3 PATIL, ADV. ) AND 1. SABANNA,* S/O BHIMSHAPPA BEGAR, . AGED 29 YEARS, © OCC. AGRE. & LABOUR, R/O. TATALGERA VILLAGE, TQ. YADGIR sD, MALLIXARJ UN, "S/O. SANNA BHEEMAYYA KALAL, ~ "AGED 35 YEARS, ... GCC. OWNER AND DERIVER OF VEHICLE JEEP BEARING NO.AP/Z/D/0772 R/O GAJERKOT, os, TQ. YADGIR. ...RESPONDENTS
(RI & R2 SERVED) THIS M.F.A. IS FILED UNDER SCTION 173(1) G® MV ACT, AGAINST THE JUDGMENT AND AWARD ©. DATED 10.9.2008 PASSED IN MVC NO. 3834/2008 ON. THE FILE OF THE ADDL. MACT, YADGiR. . PARTLY | ALLOWING THE CLAIM PETITION OF RS. A, 47,400 WITH INTEREST @ @ 6% PF. AL THIS M.F.A. COMING ON POR: HEARING, THIS DAY THE COURT DELIVERED TY AE FOLLOWING:
"JUDGMENT Learned coiinsel for the appellant submits that the appeal is not pressed. 'Above submission is placed on record and: appea! is dismissed as not pressed. Amount a 'in deposit be transferred to the M.A.C.T. Sd/--
JUDGE