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[Cites 0, Cited by 0] [Section 304] [Entire Act]

Bengal Presidency - Subsection

Section 304(c) in Police Regulations, Bengal , 1943

(c)When sending a corpse for post-mortem examination, a sufficient quantity of powered charcoal shall be placed next to it and a sheet wound round it, and in all cases wherever a charpoy can be obtained, the corpse shall be carried upon it and shall not be slung on a bamboo.