Supreme Court - Daily Orders
Justin vs State Represented By The Inspector Of ... on 7 February, 2020
Bench: N.V. Ramana, Ajay Rastogi, V. Ramasubramanian
ITEM NO.16 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No.10693/2019
(Arising out of impugned final judgment and order dated 08-07-2019
in CRLAMD No. 83/2011 passed by the High Court of Judicature at
Madras At Madurai)
JUSTIN Petitioner(s)
VERSUS
STATE REPRESENTED BY THE INSPECTOR OF POLICE Respondent(s)
(FOR ADMISSION and I.R. IA No. 169250/2019 - EXEMPTION FROM FILING
O.T.)
Date : 07-02-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. S. Nagamuthu, Sr. Adv.
Mr. M.P. Parthiban, AOR
Mr. A.S. Vairawan, Adv.
Mr. R. Sudhakaran, Adv.
Mr. Hardik Gautam, Adv.
Ms. Shalini Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter also stands disposed of.
Signature Not Verified Digitally signed by GEETA AHUJA (VISHAL ANAND) Date: 2020.02.07 16:06:07 IST (RAJ RANI NEGI) Reason: COURT MASTER (SH) ASSISTANT REGISTRAR