Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Nagaland - Subsection

Section 3(25) in Nagaland Interpretation and General Clauses Act, 1978

(25)"enactment" means an Act of the Nagaland Legislature and includes a Regulation, Nagaland Ordinance and any provision contained in any Act, Regulation of Ordinance as aforesaid ;