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[Cites 0, Cited by 0] [Section 860(4)] [Section 860] [Entire Act]

State of Jharkhand - Subsection

Section 860(4)(b) in Bihar Education Code, 1961

(b)Where a Government servant who is on leave preparatory to retirement is permitted to apply for or to accept private employment, he shall be required to retire from his permanent post under Government before accepting such private employment.