Section 74(1)(a) in The Tripura Co-operative Societies Act, 1974

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State of Tripura - Subsection

Section 74(1)(a) in The Tripura Co-operative Societies Act, 1974

(a)remove the committee, and-

(i)appoint a committee, consisting of three or more members of the society, in its place; or

(ii)appoint one or more administrators, who need not be members of the society;