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State of Gujarat - Section

Section 31 in Sardar Patel University Act, 1955

31. [ Examiners' Committee. [Section 31 was substituted for the original by Gujarat 10 of 1982, section 2, Schedule Sr. No. 3(9) (w.r.e.f. 09-12-1981).]

(1)There shall be formed every year a committee for each faculty for the purpose of drawing up the list for appointments to University Examiners, consisting of-
(i)the Vice-Chancellor-ex-officio, Chairman;
(ii)the Dean of the concerned Faculty,
(iii)the Chairman of the Board of Studies, and
(iv)two members of the Board of Studies nominated by the Vice-Chancellor for the year.
(2)The list of Examiners prepared by the Committee shall be placed through the Academic Council before the Vice-Chancellor for his approval who may either approve, or modify the same for reasons to be recorded in writing.
(3)The procedure to be followed by the committee shall be such as may be prescribed by Statutes.] [Sub-section (1) was substituted for the original by Gujarat 8 of 1966, Section 13.]