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[Cites 2, Cited by 31]

Bombay High Court

Manish Porwal And Anr vs Union Of India And Ors on 18 April, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

               CR. WRIT PETITION NO. 1 OF 2019

 Ravi Bhattad Director Of Bhattad Industries Pvt    ....Petitioner
 Ltd And Bhattad Marketing And Distribution Ltd
             V/S
 Union Of India And Ors                          ....Respondent

WITH CR. WRIT PETITION NO. 1130 OF 2019 Dipak Gala S/o Hemraj Gala ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 330 OF 2019 Ajay Pratap Singh And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 362 OF 2019 Manish Porwal And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 363 OF 2019 Jagdish Manshukhani ....Petitioner Page 1/5 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:00:52 ::: V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 403 OF 2019 Rajendra Prasad Saraf ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 451 OF 2019 Nitin Ramchandra Jadhav And Ors ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 824 OF 2019 Rakesh Jain Through Director M/s Shree Ginger ....Petitioner Enterprises Ltd And Ors.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 967 OF 2019 Sanjay Kumar Anantprasad And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 968 OF 2019 Page 2/5 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:00:52 ::: Narendra Kumar Agarwal ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 5891 OF 2018 Vickaash Agarwal And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 732 OF 2019 Lunkaran Mahaveer Prasad Kyal And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 748 OF 2019 Rishab Agarwal And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 921 OF 2019 Rahul Jatinder Suri ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 939 OF 2019 Page 3/5 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:00:52 ::: Shyam Babu ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1095 OF 2019 Saurabh Khandelwal Through Director M/s T.i ....Petitioner Idustries V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1120 OF 2019 Firoz M. Nagri Through Partner Of M/s ....Petitioner Evergreen Metal Works And Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1123 OF 2019 Aditya Gupta Through Partner M/s Jupiter ....Petitioner Stampings And Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1078 OF 2019 S. Shabirali Himani ....Petitioner V/S Union Of India And Ors. ....Respondent Page 4/5 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:00:52 ::: WITH CR. WRIT PETITION NO. 1091 OF 2019 Surya Praksh Agarwal ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1068 OF 2019 Naren Arvin Gedia ....Petitioner V/S Union Of India And Ors. ....Respondent CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 18th April, 2019 P.C. :

Due to paucity of time the matter is adjourned to 08/07/2019. Ad-interim relief if any to continue till then.
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