Allahabad High Court
M/S Pars Packagers Thru. Partner vs Commissioner Commercial Tax Lko. on 20 July, 2022
Author: Rajiv Joshi
Bench: Rajiv Joshi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 104 of 2019 Revisionist :- M/S Pars Packagers Thru. Partner Opposite Party :- Commissioner Commercial Tax Lko. Counsel for Revisionist :- Mohit Chandra Counsel for Opposite Party :- C.S.C. Hon'ble Rajiv Joshi,J.
Order on Delay Condonation Application List of additional cases has been revised.
Nobody is present on behalf of the applicant to press this delay condonation application.
The delay condonation application is, accordingly, rejected for want of prosecution.
Order on Revision Since the delay condonation application has been rejected, the revision is dismissed as barred by limitation.
Order Date :- 20.7.2022 S.P.