Section 12(5) in Rajasthan Water Resources Regulatory Act, 2012
(5)The Authority shall fix the quota at project level, subbasin level, on the basis of the following principles: -(a)for equitable distribution of water in the command area of the project, every landholder in the command area shall be given quota; and(b)the quota shall be fixed on the basis of the land in the command area:Provided that during the water scarcity period each landholder shall, as far as possible, be given quota adequate to irrigate at least one acre of land.
