Supreme Court - Daily Orders
Gopinath Sahu vs Union Of India on 3 February, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.12 COURT NO.8 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4089/2020
(Arising out of impugned final judgment and order dated 25-04-2019
in WPC No. 17213/2009 passed by the High Court Of Orissa At
Cuttack)
GOPINATH SAHU Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.1146/2023-CONDONATION OF DELAY IN
FILING and IA No.1148/2023-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS )
Date : 03-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s)
Mr. Subhasish Mohanty, AOR
Mr. Ratna Priya Pradhan, Adv.
Mr. Yashvardhan Sinha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice. (DEEPAK SINGH) Signature Not Verified (ANJU KAPOOR) COURT MASTER (SH) Digitally signed by Deepak Singh Date: 2023.02.04 COURT MASTER (NSH) 11:20:28 IST Reason: